Forms Official Fees
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| SI No. | Form Name | Download |
|---|---|---|
| 1. | Application Form for Registration of Copyright (Form-XIV) | English (DOC, 66 KB) Published on 24-06-2026 (opens in a new window) Hindi (DOCX, 40 KB) Published on 25-06-2026 (opens in a new window) |
| 2. | Application Form for Registration of changes in Particulars of Copyright (Form-XV) | English (DOC, 32 KB) Published on 22-04-2026 (opens in a new window) |
| 3. | Application Form for the Relinquishment of Copyright (Form-I) | English (DOC, 61 KB) Published on 22-04-2026 (opens in a new window) |
| 4. | Proforma for discrepency letter | English (DOC) (opens in a new window) |
FEE CAN BE PAID BY POSTAL ORDER / DEMAND DRAFT / ONLINE PAYMENT PAYABLE TO
"REGISTRAR OF COPYRIGHTS, NEW DELHI"
| S.No. | Description | Fee |
|---|---|---|
| 1. | For a license to republish a Literary, Dramatic, Musical or Artistic work (Sections 31, 31A, 31B* and 32A) | Rs. 5,000/- per work |
| 2. | For a license to communicate an any work to the public by Broadcast (Section 31(1)(b)) | Rs. 40,000/- per applicant/per sataton |
| 3. | For license to republish a Cinematograph Film (Section 31) | Rs. 15,000/- per work |
| 4. | For a license to republish a sound recording (Section 31) | Rs. 10,000/- per work |
| 5. | For a license to perform any work in public (Section 31) | Rs. 5,000/- per work |
| 6. | For a license to publish or communicate to the public the work or translation (Section 31A) | Rs. 5,000/- per work |
| 7. | For a license to publish any work in any format useful for person with disability (Section 31 B) | Rs. 2,000/- per work |
| 8. | For an application for a license to produce and publish a translation of a Literary or Dramatic work in any Language (Section 32 & 32-A) | Rs. 5,000/- per work |
| 9. |
For an application for registration or copyright in a: (a) Literary, Dramatic, Musical or Artistic work |
Rs. 500/- per work |
| 9. | (b) Provided that in respect of a Literary or Artistic work which is used or is capable of being used in relation to any goods or services (Section 45) | Rs. 2,000/- per work |
| 10. |
For an application for change in particulars of copyright entered in the Register of Copyrights in respect of a: (a) Literary, Dramatic, Musical or Artistic work |
Rs. 200/- per work |
| 10. | (b) Provided that in respect of a literary or Artistic work which is used or is capable of being used in relation to any goods or services (Section 45) | Rs. 1,000/- per work |
| 11. | For an application for registration of Copyright in a Cinematograph Film (Section 45) | Rs. 5,000/- per work |
| 12. | For an application for registration of change in particulars of copyright entered in the Register of Copyrights in respect of Cinematograph film (Section 45) | Rs. 2,000/- per work |
| 13. | For an application for registration of copyright in a Sound Recording (Section 45) | Rs. 2,000/- per work |
| 14. | For an application for registration of changes in particulars of copyright entered in the Register of Copyrights in respect of Sound Recording (Section 45) | Rs. 1,000/- per work |
| 15. | For taking extracts from the indexes (Section 47) | Rs. 500/- per work |
| 16. | For taking extracts from the Register of Copyrights (Section 47). | Rs. 500/- per work |
| 17. | For a certified copy of an extract from the Register of Copyrights of the indexes (Section 47) | Rs. 500/- per copy |
| 18. | For a certified copy of any other public document in the custody of the Register of Copyright or Secretary of the Copyright Board | Rs. 500/- per Copy |
| 19. | For an application for prevention of importation of infringing copies (Section 53) per place of entry | Rs. 1,200/- per work |
